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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(10)(p) in Tamil Nadu Fire Service Rules, 1990

(p)be responsible for the writing up of general diary. If he is otherwise busy, it may be entrusted to a Fireman who is conversant with maintaining records. The ultimate responsibility for the correct maintenance of the General Diary shall, however, be that of the Leading Fireman;