Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 2 in The Converts' Marriage Dissolution Act, 1866 2. Commencement of Act .-[ Repealed by the Repealing Act , 1874 (16 of 1874), section 1 and Schedule I.]
