Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Maharashtra - Subsection Section 99(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (a)may, in respect of words and development schemes pertaining to his Department accord technical sanction thereto;
