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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2) in Kashmir and Jammu Universities Act, 1969

(2)The Registrar of a University shall act as the Secretary of the University Council, the Syndicate, the Academic council, the Faculties, the Boards of Studies, the Board of Inspection, the Boards of Research Studies and other bodies of the University concerned and keep the minutes thereof.