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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(h) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(h)Heads/Additional Heads of Departments belonging to All India Services of Orissa Cadre (other than those mentioned above), Accountant-General of Orissa Chairman of State Government Undertakings and Corporations, Vice-Chancellors, Members of the Orissa Public Service Commission, [and Range D.I.G. of Police within his range.] [Inserted vide Orissa Gazette Extraordinary No. 1269/31.9.1989.]