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State of Uttar Pradesh - Section

Section 13 in U.P. Reserve Guard Jail Warders Service Rules, 1983

13. Physical fitness.

(a)A candidate for direct recruitment to the Service must not be less than 167.7 cm. in height and must have a chest measurement of not less than 78.8 cm. unexpanded and 83.8 cm. expanded and have eye vision 6/6:
Provided that the minimum limits of height in the case of candidates belonging to hill district and Scheduled Tribes shall be 162.6 cm. and 160.0 cm. respectively. The chest measurement for the candidate belonging to hill districts and Scheduled Tribes shall be not less than 76.5 cm. unexpanded and 81.3 cm. expanded. Eye vision for these candidates shall be 6/6.
(b)No candidate shall be appointed to a post in the Service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to produce a medical certificate of fitness in accordance with the rules framed under Fundamental Rule 10 contained in Chapter III of the Financial Handbook. Volume II, Part III :
Provided that a medical certificate of fitness shall not be required from a candidate recruited by promotion.