Delhi High Court - Orders
East West Education Institute vs Pharmacy Council Of India on 24 November, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16218/2022
EAST WEST EDUCATION INSTITUTE ..... Petitioner
Through: Mr. Chandrashekhar Singh,
Advocate.
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Through: Mr. Rana Prashant, Advocate
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 24.11.2022 Re-notify on 28th November, 2022.
SANJEEV NARULA, J NOVEMBER 24, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:25.11.2022 20:16:27