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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 34(2)(e) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(e)incase the Authority is satisfied on the basis of the submissions made that the complaint does not require any further inquiry it may dismiss the complaint;