Calcutta High Court (Appellete Side)
Sunil Poddar @ Sunil Kr. Poddar & Anr vs Unknown on 7 June, 2022
Court No. 33
Item 20
CRR 20 of 2016
Ali & Sk
07.06.2022
In the matter of:- Sunil Poddar @ Sunil Kr. Poddar & Anr.
........for the Petitioners Mr. Ayan Bhattacharyya...for the petitioners. Mr. Ayan Bhattacharyya, learned advocate appears on behalf of the petitioners.
None appears on behalf of the State. Matter is adjourned till 22nd June, 2022.
(Bivas Pattanayak, J.)