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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(d) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(d)Member of State Level Boards/Councils/Commissions/Committees constituted by Government or by statutory provisions, Editors of Daily Newspapers, Accredited Journalists, Honorary Secretary of the Indian Red Cross Society.