Calcutta High Court
Bgm And M-Rpl-Jmct (Jv) vs Eastern Coalfields Limited on 17 October, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-4
ORDER SHEET
AP/745/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BGM AND M-RPL-JMCT (JV)
Versus
EASTERN COALFIELDS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 17th October, 2023.
Appearance:
Mr. Subhojit Seal, Adv.
Mr. Dibyendu Ghosh, Adv.
...for the petitioner
Mr. Syed Nurul Arefin, Adv.
Mr. Syed Moyeenul Arefin, Adv.
...for the respondent
The Court: There appears to be a mistake in the listing of the present matter. The AP was filed in the Commercial Division. The matter shall accordingly be transferred to the Commercial Division.
Let the matter appear in the list tomorrow i.e., on 18th October, 2023.
(MOUSHUMI BHATTACHARYA, J.) R.Bhar