Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(iv) in The Karnataka Private Medical Establishments Act, 2007 (iv)furnish to the Registration Authority such particulars in respect of such non-communicable diseases as may be notified by the State Government from time to time.
