Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53A(1)] [Section 53A] [Entire Act]

NCT Delhi - Subsection

Section 53A(1)(c) in Delhi Panchayat Raj Act, 1954

(c)offences under Section 3, 4, 7 and 12 of the Delhi Public Gambling Act, 1955;