Madhya Pradesh High Court
Vicky Chandwani vs Union Of India on 7 November, 2020
1 WP-16954-2020
The High Court Of Madhya Pradesh
WP-16954-2020
(VICKY CHANDWANI Vs UNION OF INDIA AND OTHERS)
1
Jabalpur, Dated : 07-11-2020
Heard through Video Conferencing.
Shri Ahmad Shahid Hussain, learned counsel for the petitioner.
Issue notice.
Shri Ashish Anand Bernard, learned Deputy Advocate General waives
notice on behalf of respondent-State.
Let reply be filed by next date of listing. List on 08.12.2020.
(SANJAY YADAV) (VIJAY KUMAR SHUKLA) ACTING CHIEF JUSTICE JUDGE Loretta Signature Not Verified SAN Digitally signed by LORETTA RAJ Date: 2020.11.07 14:47:59 IST