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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xxxvi) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xxxvi)[* * * *] [Clause (xxxvi) was repealed by Maharashtra 37 of 1966, Section 165(1)]