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[Cites 0, Cited by 0] [Section 92G(3)] [Section 92G] [Entire Act]

State of Odisha - Subsection

Section 92G(3)(ii) in The Orissa Grama Panchayats Election Rules, 1965

(ii)in cases other than those referred to in Clause (i), the Presiding Officer shall after recording of the vote, make separate packets for each ward putting inside inside it the envelope and the certificate and forward the same to the Election Officer concerned.]