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State of Uttar Pradesh - Section

Section 25 in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

25. Collection of information related to Ground Water pollution/contamination.

- The Gram Panchayat Ground Water Sub-Committees, Block Panchayat Ground Water Management Committees and Municipal Ground Water Management Committees shall be responsible for collecting information related to ground water pollution including sources of pollution. Such information shall be compiled and consolidated at the level of respective District Ground Water Management Councils for onward submission to State Ground Water Management and Regulatory Authority for appropriate action.