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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2) in The Madurai City Municipal Corporation Service Rules, 1981

(2)Every person who are recruited directly as Assistant Executive Engineers shall pass the Account Test for Public Works Department Officers and Subordinates within four years from the date of appointment.The penalty for failure to pass the test is stoppage of his increments, but the stoppage will not operate to postpone further increments after they pass the test.