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State of Rajasthan - Section

Section 8 in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989

8. Report of loss of pass etc.

- When a pensioner member loses his Pass/free journey form book, he shall immediately report the fact of such loss to the Secretary and the General Manger Rajasthan Slate Roadways. On receipt of such report a fresh pass/free journey form book, as the case may be, may be issued by the Secretary to the pensioner member on his paying rupee one in the case of the pass and rupees two in the case of each free journey form book. If the pass/ free journey form book is subsequently found, it shall be surrendered to the Secretary.