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State of Gujarat - Section

Section 48 in Gujarat Minor Mineral Concession Rules, 2010

48. Proper Maintenance of Trenches, Working Faces Etc.

- During the tenure of the lease, the lessee shall take adequate steps to ensure that-
(i)heights and width of trenches in open quarries are properly maintained to facilitate easy removal of the mineral and the waste,
(ii)the working faces are always kept clean, and
(iii)the minor minerals won are staked in suitable dimensions and each stake is numbered.