Supreme Court - Daily Orders
Karam Singh And Ors. vs Karam Singh . on 3 September, 2015
Bench: Jagdish Singh Khehar, S.A. Bobde
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 2233 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 33050 OF 2014
Karam Singh & Ors. … Petitioners
versus
State of Haryana & Ors. … Respondents
WITH
REVIEW PETITION (CIVIL) NO. 2240 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 33932 OF 2014
Ramphal & Ors. … Petitioners
versus
State of Haryana & Ors. … Respondents
AND
REVIEW PETITION (CIVIL) NO. 2241 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 34346 OF 2014
Ram Niwas & Ors. … Petitioners
versus
State of Haryana & Ors. … Respondents
O R D E R
Delay of 10 days in filing the review petitions is condoned.
The above mentioned special leave petitions were dismissed by this Court vide its order dated 20.3.2015 aggrieved against which the petitioners have filed the instant petitions for review.
Signature Not Verified Digitally signed by Satish Kumar Yadav Date: 2015.09.04 16:26:08 IST Reason: -2-We have carefully perused the petitions for review and the papers annexed in support thereof. We do not find any ground therein warranting reconsideration of the order impugned.
The review petitions are, accordingly, dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) .………………...…………………….…J. (S.A. Bobde) New Delhi;
September 3, 2015.
CHAMBER MATTER SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No.2233/2015 In SLP(C) No.33050/2014 KARAM SINGH AND ORS. Petitioner(s) VERSUS STATE OF HARYANA AND ORS. Respondent(s) (With appln.(s) for c/delay in filing review petition and office report) WITH R.P.(C) No.2240/2015 In SLP(C) No.33932/2014 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No.2241/2015 In SLP(C) No.34346/2014 (With appln.(s) for c/delay in filing review petition and Office Report) Date : 03/09/2015 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE S.A. BOBDE By Circulation UPON perusing papers the Court made the following O R D E R Delay of 10 days in filing the review petitions is condoned.
The review petitions are dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)