National Green Tribunal
M C Mehta vs Union Of India on 13 March, 2018
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Original Application No. 200 of 2014
(M.A. No. 254/2018)
(C.W.P. No. 3727/1985)
And
Original Application No. 668 of 2017
(Earlier M.A. No. 923/2017)
In
Original Application No. 200/2014)
And
M.A. No. 141 of 2016 and M.A. No. 328 of 2018
In
Original Application No.10 of 2015
IN THE MATTER OF:
M.C. Mehta Vs. Union of India & Ors.
And
M.C. Mehta Vs. Union of India & Ors.
And
Indian Council for Enviro-Legal Action
Vs.
National Ganga River Basin Authority & Ors.
CORAM : HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER
HON'BLE MR. JUSTICE S.P. WANGDI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
Present: Applicant: Mr. M.C. Mehta, Ms. Katyayni and Ms.
Mehak, Advs.
Ms. Upama Bhattacharjee and Ms. Eisha
Krishen, Advs. and Mr. Sanjay Upadhyay,
Adv.
Mr. N.K. Kaul, Sr. Adv., Mr. Neil Hildreth,
Ms. Hitanshi Mittal and Mr. Devansh, Advs.
Respondent: Mr. B.V. Niren and Mr. Vinayak Gupta,
Advs. for CGWA Mr. Shankar Rastogi and Mr. Prateek Yadav, advs.
Mr. Attin Shankar Rastogi and Mr. Prateek Yadav, Advs.
Mr. Dinesh Jindal, LO for Delhi Pollution Control Committee Mr. V. K. Shukla, Adv. and Mr. Vijay Laxmi and, Advs. for State of Madhya Pradesh Mr. Gautam Singh and Mr. Shoeab Alam, Advs. for State of Bihar Mr. Rupesh Gupta, Mr. Aishwarya Mishra and Mr. Nilava Bandhopadhyay, Advs Mr. Rudreshwar Singh, Adv. for BSPCB Mr. Jayesh Gaurav, Adv. for JSPCB Mr. Rajkumar, Adv. and Ms. Preeti, LA for Central Pollution Control Board Mr. Pinaki Misra, Sr. Adv., Ms. Shweta Bharti, Mr. Neelesh Sinha and Mr. Prerita Aggarwal, Advs. in M.A. Mr. Ishwer Singh, Adv for NMCG Mr. Pradeep Mishra, and Daleep Dhyani, Adv. for UPPCB Mr. Mukesh Verma adv. for UPCB Mr. Raj Kumar, Adv. and Mr. Bhupender Kumar, LA, CPCB Mr. Amit Agarwal and Ms. Asha Basu, Advs. for West Bengal Pollution Control Board Ms. Puja Kalra, Adv. for South and North MCD Mr. Rajul Shrivastav, Adv. Mr. Santosh Kumar and Ms. Shilpi Shivangi, Advs.
Mr. I.K. Kapila, Adv. for Uttar Pradesh Jal Nigam, UK Pey Jal Nigam and Kanpur Nagar Nigam Mr. Om Prakash, Adv. for M/o Railways Mr. Atmaram Nadkarni, ASG for MOEF Dr. Sandeep Singh, Adv for State of Uttar Pradesh.
Mr. Ajay Marwah, for HPPCB Ms. Yogmaya Agnihotri, Adv. and Ms. Prity, Adv. for CECB Mrs. D. Bharathi Reddy and Ms. Vidyottma, Advs for State of Uttarakhand. Mr. Raja Chatterjee, Mr. Piyush Sachdev and Ms. Abhinandini Yadav, Advs. for State of WB Ms. Priyanka Sinha, Advs. for State of Jharkhand Mr. Anil Grover, AAG, Mr. Rahul Khurana, Mr. Mishal Vij. Adv. for State of Haryana and HSPCB Mr. Rahul Verma with Mr. Jaswant Singh, Advs.
Mr. Mukesh Verma and Mr. Pawal Kumar Shukla, Advs, UEPPCB Mr. Varun Thakur, Adv. Mr. Sundeep Director and Mr. Kumar Ajitabh Adv. for National Mission for Clean Ganga Ms. Panchajanya Batra Singh Adv. for MoEF and CC Mr. Amiy Anand Tiwari and Mr. Shashwat Singh advs.
Mr. Sanjeev Ralli, Adv and Mr. Dinesh Jindel LO DPCC Ms. Deep Shikha Bharti, Adv. Mr. Divya Prakash Pande, Adv.
Date and Orders of the Tribunal Remarks Item No. Original Application No. 200 of 2014 (M.A. No. 01 to 03 254/2018) (C.W.P. No. 3727/1985) and Original Application No. 668 of 2017 (Earlier M.A. No. March 13, 923/2017) Original Application No. 200/2014) 2018 A List these matters on 14th March, 2018.
M.A. No. 141 of 2016 and M.A. No. 328 of 2018 in Original Application No.10 of 2015 List this matter on 15th March, 2018.
..........................................,JM (Dr. Jawad Rahim) ..........................................,JM (S.P. Wangdi) ..........................................,EM (Dr. Nagin Nanda) 13.03.2018