Supreme Court - Daily Orders
Madan Lal Sharma vs Punjab And Haryana High Court on 1 May, 2014
\234ITEM NO.6 REGISTRAR COURT.1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRIMINAL APPEAL NO(s). 1631 OF 2008
BEFORE THE REGISTRAR M.A. SAYEED
M.L.SHARMA Appellant (s)
VERSUS
HIGH COURT OF PUNJAB & HARYANA TR.REGR. Respondent(s)
(With office report )
Date: 01/05/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Sanjay Jain,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Additional documents not filed on record within the time granted by the Court.
No further steps required. Registry to process the matter for listing before the Hon’ble Court as per rules.
(M.A. SAYEED) REGISTRAR hj