Section 60(3)(A) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

(A)The lease of fisheries right in parts of rivers vested in Gram Sabha shall be granted for one year by auction.

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