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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(1)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(b)affecting the conditions, mode of appointment or duties of examiners or the conduct or standard of examinations or any course of study, unless the draft of such an Ordinance has been proposed by the Academic Council.