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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(4) in The Jaora Sugar Mills Tatha Seth Govindram Sugar Mills (Upkramon Ka Arjan Aur Antaran) Adhiniyam, 1984

(4)Interest accruing on the amount standing to the credit of the deposit account referred to in sub-section (2) shall be ensured to the benefit of the Company.