Manipur High Court
Yengkhom Jivan Singh & Ors vs Mpsc & Ors on 4 December, 2020
Bench: Lanusungkum Jamir, Kh. Nobin Singh
Item No.1-10
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
Review.Pet. No. 3 of 2020 with
MC(Review.Pet.) No. 17 of 2020 with
Review.Pet. No. 4 of 2020 with
Review.Pet. No. 5 of 2020 with
Review.Pet. No. 6 of 2020 with
Review.Pet. No. 7 of 2020 with
Review.Pet. No. 8 of 2020 with
Review.Pet. No. 9 of 2020 with
Review.Pet. No. 10 of 2020 with
Review.Pet. No. 11 of 2020 with
Review.Pet. No.12 of 2020
Yengkhom Jivan Singh & Ors.
....Petitioners
-Versus-
MPSC & Ors.
....Respondents
BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR HON'BLE MR. JUSTICE KH. NOBIN SINGH (Through video conferencing) Order 04.12.2020 Heard Mr. M. Rarry, learned Addl. A.G. as well as Mr. D. Julius Riamei, learned counsel appearing for the review petitioners as well as Mr. RS. Reisang, learned senior counsel appearing for the Manipur Public Service Commission. Also heard Mr. RK. Deepak, learned counsel, Mrs. G. Pushpa, learned counsel, Mr. Y. Nirmolchand, learned senior counsel and Mr. S. Biswajit, learned counsel for the private respondents.
Hearing concluded. Judgment reserved. Parties are directed to file their written submissions alongwith the list of citations on or before 09.12.2020.
JUDGE JUDGE
Yumkha Digitally
by Yumkham
signed
m Rother
Date:
joshua
Rother 2020.12.07
11:17:03 +05'30'