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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

Union of India - Subsection

Section 276(1)(a) in The Companies Act, 1956

(a)choose not more than [fifteen] [ Substituted by Act 53 of 2000, Section 134, for " twenty" (w.e.f. 13.12.2000).] of those companies, as companies in which he wishes to continue to hold the office of Director;