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State of Tripura - Section

Section 136 in Tripura Excise Rules, 1962

136. Collection and removal of worts.

- All worts shall be removed successively and in the customary order of brewing to the underbeck, coppers, coolers and collecting or fermenting vessels, and shall not be removed the last named vessels until an account has been taken by the officer, or until after the expiration of twelve hours from the time at which the worts are collected.