Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Jharkhand - Subsection Section 41(7) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (7)The State Inspection Committee shall interact with the children during visits to the institution to determine their well-being and to get their feedback.
