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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(11) in Chhattisgarh Public Distribution System (Control) Order, 2004

(11)If State Government shall not provide ration card or make alteration in entries as requested by the card holder within a month, then the concerned authority shall intimate the cause of the delay to the applicant in writing.