Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act] Union of India - Subsection Section 86(1)(b) in The Merchant Shipping Act, 1958 (b)that certificates granted under this Act are accepted in that country in lieu of the corresponding certificates granted under the laws of that country;