Madhya Pradesh High Court
Heeralal Patel vs Registrar Public Trust And Sub ... on 20 June, 2017
WP-11157-2016 (HEERALAL PA TEL Vs REGISTRAR PUBLIC TR UST AND SUB DIVISIONAL OFFICER) 2 0- 06-2 0 1 7 As jointly agreed between the learned counsel for the parties, list the case in the week commencing 31.07.2017. Interim relief shall continue till the next date of hearing. (SUBODH ABHYANKAR) JUDGE Vikram