Section 2(1)(i) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004
(i)"Act" means The Andhra Pradesh Educational Institutions(Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 (Andhra Pradesh Act No. 5 of 1983).(Ii)"Chairman" Means The Vice-Chancellor Of Any University In The State Nominated By The Chairman Of The Andhra Pradesh State Council Of Higher Education For Each Academic Year For Conducting And Discharging The Functions As Specified Relating To Engineering (Including Technology/ Architecture), Agriculture (Including Veterinary) And Medical (All Systems Of Medicine Including Dental) Common Entrance Test (Eamcet) Held By The State. He Shall Also Be The Chairman Of The Common Entrance Test Committee.