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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(2)The training programme shall include -
(a)orientation and induction training of the newly-recruited staff,
(b)refresher training courses and skill enhancement programmes for all care givers once a year, and
(c)staff conferences, seminars, workshops