Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 234] [Entire Act] State of Maharashtra - Subsection Section 234(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (i)fill up, cover over or drain off the same in such manner and with such materials as the Chief Officer shall prescribe; or
