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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(1)(e) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(e)any other matters which are required to be or may be regulated by regulations.