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Madhya Pradesh High Court

Mahendra Ramteke vs The State Of Madhya Pradesh on 4 October, 2017

MCRC-15681-2017 (MAHENDRA RAMTEKE Vs THE STATE OF MADHYA PRADESH) 04 - 1 0 - 2 0 1 7 As prayed by learned counsel for the applicant, list next week.

(I. P. GUPTA) JUDGE JP