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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Bihar - Subsection

Section 89(1)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)two representatives from the Academic bodies concerned with social work, psychology, sociology, child development, gender/women studies, education, law, criminology and with experience or working on children's issues;