Section 2(f) in Telangana Jagirdars Debt Settlement Act, 1952
(f)"Jagirdar" includes a Guzarayab and a Hissedar as defined in clauses (c) and (e) respectively of section 2 of [the Telangana (Abolition of Jagirs) Regulation, 1358 F.] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.](Regulation 69 of 1358 F).;
