Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(f) in The Maharashtra Private Forests (Acquisition) Act, 1975 (f)"private forest" means any forest which is not the property of Government and includes,-
