Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999 4. Particulars of elected member. - Every district panchayat shall furnish particulars of its elected members, as specified in Appendix-B.
