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Nelatur Sampoornamma vs Special Deputy Collector Land ... on 7 February, 2018

Bench: Kurian Joseph, Mohan M. Shantanagoudar

     ITEM NO.15                               COURT NO.5                 SECTION XII-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42472/2017

     (Arising out of impugned final judgment and order dated 07-09-2017
     in LAAS No. 991/2007 passed by the High Court Of Judicature At
     Hyderabad For The State Of Telangana And The State Of Andhra
     Pradesh)

     NELATUR SAMPOORNAMMA                                                Petitioner(s)

                                                     VERSUS

     SPECIAL DEPUTY COLLECTOR LAND ACQUISITION & ANR.                     Respondent(s)

     (IA No.13693/2018-CONDONATION OF DELAY IN FILING and IA
     No.13695/2018-CONDONATION OF DELAY IN REFILING)

     WITH

      Diary No(s). 41488/2017 (XII-A)
     (IA No.14013/2018-CONDONATION OF DELAY IN FILING and IA
     No.14015/2018-CONDONATION OF DELAY IN REFILING)

     Diary No(s). 42470/2017 (XII-A)
     (IA No.14034/2018-CONDONATION OF DELAY IN FILING and IA
     No.14035/2018-CONDONATION OF DELAY IN REFILING)

     Date : 07-02-2018 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)                   Mr. V. Sridhar Reddy,Adv.
                                         Mr. Abhijit Sengupta, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No.315/2018.

(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR