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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Madras Presidency - Subsection

Section 10(iv) in Rules Framed under the Madras Elementary Education Act, 1920

(iv)to study order of Government or of the Director of Public Instruction or the President of the District Board or the Chairman of the Municipal Councils on questions relating to compulsion or to interpretation of the rules and to offer any comments on them to the District Educational Officer for consideration and communication to the Director, President or Chairman;