Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 23 August, 2017
Bench: Kurian Joseph, R. Banumathi
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ITEM NO.2 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F.. & ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA AND ORS. Respondent(s)
(APPLICATIONS FOR DIRECTIONS)
WITH
C.A. No. 2593/2006 (XVI)
Date : 23-08-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
Counsel for the
parties Mr. Parijat Sinha, Adv.
Mr. C. K. Jain, Adv.
Ms. Reshmi Rea Sinha, Adv.
Mr. Anirban Sen, Adv.
Mr. C. Mukund, Adv.
Dr. Kailash Chand, AOR
Mr. Dipak Kumar Jena, Adv.
Ms. Minakshi Ghosh, Adv.
Mr. Jaladhar Das, Adv.
Mr. Manish Kumar, Adv.
Mr. S. N. Mitra, Adv.
Mr. Mayank Goel, Adv.
Mr. Rahul Gupta, Adv.
Mr. Satish Vig, AOR
Mr. P. Sarvana Raja, Adv.
Signature Not Verified
Digitally signed by
Mr. Snehasish Mukherjee, AOR
JAYANT KUMAR ARORA
Date: 2017.08.29
11:42:53 IST
Reason:
Ms. Aruna Gupta, AOR
Ms. Indra Sawhney, AOR
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UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the respondents seeking adjournment due to non-availability of the learned senior counsel appearing in the matter, list on 10.10.2017.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR