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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Punjab - Subsection

Section 51(7) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(7)The Management Committee shall set up a complaint and redress mechanism in every institution and a Children’s Suggestion Box shall be installed in every institution at a place easily accessible to juveniles or children away from the office set up and closer to the residence or rooms or dormitories of the juveniles or children.