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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(18) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(18)He/She shall maintain absolute secrecy regarding all matters connected with the paper-setting and shall take meticulous care to observe the instructions and any other procedures laid down by the Board from time to time.