Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 4 in The U.P. Participatory Irrigation Management Act, 2009

4. Objectives of water users' association.

- The main objective of water users' association is to bring about water users' participation in water management and also to create among the water users' a sense of ownership of irrigation system in their area. More specifically, a water users' association shall:-
(i)promote and secure equitable, efficient and timely water distribution;
(ii)motivate water users for adopting practices of scientific and economic use of water;
(iii)encourage conjunctive use of surface and ground water;
(iv)encourage intensified and diversified agricultural production system; and
(v)protect environment and ecology.