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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(7) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(7)The Private University shall implement the relevant UGC (Establishment of and Maintenance of Standards in Private Universities) Regulations, 2003 and any other rules and Regulations laid down by the UGC and other Regulatory Bodies from time to time in this regard.