(1)This Act may be called the Sugar Development Fund Act, 1982.(2)It extends to the whole of India.(3)It shall come into force on such [date] [ 1-6-1982 :vide notification No.G.S.R.436 (E) dated 29-5-1982,Gazette of India Extraordinary 1982 ,Pt.II Section 3(I) ] as the Central Government may, by notification in the Official Gazette, appoint.
